Sunita Bala Nath vs The Sub-Divisional Magistrate
2026 Latest Caselaw 2232 Tri

Tripura High Court

Sunita Bala Nath vs The Sub-Divisional Magistrate on 3 April, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                               RSA No. 02 of 2026
                             Sunita Bala Nath
                                                                                                   .......Appellant(s)
                                                                      - VERSUS -

                             The Sub-Divisional Magistrate, Kanchanpur & others
                                                                                             .......Respondent(s)

For Appellant(s) : Mr. Sisir Chakraborty, Advocate. For Respondent(s) : Mr. Karnajit De, Addl.G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 03/04/2026 At the request of counsel for the appellant, list on 10.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.06 13:49:30 +05'30'