Sri Sailesh Paul vs Sri Ranjit Paul @ Moran Paul
2026 Latest Caselaw 2223 Tri

Tripura High Court

Sri Sailesh Paul vs Sri Ranjit Paul @ Moran Paul on 3 April, 2026

                                                                       Page 1 of 1




                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                              CRP No. 28 of 2026

                     Sri Sailesh Paul,
                     S/o Late Surendra Chandra Paul, Resident of Deolia Tilla, Dhalabil, PO -
                     Khowai Tea Garden, P.S - Khowai, District - Khowai, Tripura.
                                                                              .......Petitioner(s)
                                                  - VERSUS -
                     1. Sri Ranjit Paul @ Moran Paul,
                     S/O Late Radha Govinda Paul, Resident of Deolia Tilla, Dhalabil, PO -
                     Khowai Tea Garden, PS - Khowai, District - Khowai, Tripura.
                     2. Sri Sanju Paul,
                     S/O Late Radha Govinda Paul, Resident of Deolia Tilla, Dhalabil, PO -
                     Khowai Tea Garden, PS - Khowai, District - Khowai, Tripura.
                     3. Sri Samarjit Paul,
                     S/O Late Radha Govinda Paul, Resident of Deolia Tilla, Dhalabil, PO -
                     Khowai Tea Garden, PS - Khowai, District - Khowai, Tripura.
                                                                                           .......Respondent(s)

For Petitioner(s) : Mr. Pradip Chakraborty, Advocate, Ms. Sukriti Debnath, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 03/04/2026 Issue Notice to the respondent.

Pending further orders there shall be stay of all further

proceedings pursuant to the judgment dt.06.03.2026 in Civil Misc. Appeal

No.01/2025, since prima facie the said appeal is not maintainable

challenging the order passed by the Trial Court refusing to appoint an

Survey commissioner.

List on 15.05.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.06 13:48:53 +05'30'