Mr. P. Roy Barman vs None
2026 Latest Caselaw 2213 Tri

Tripura High Court

Mr. P. Roy Barman vs None on 2 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                     CONT.CAS(C)No. 14 of 2026

           For Petitioner(s)                      :      Mr. P. Roy Barman, Sr. Advocate.
                                                         Mr. K. Chakraborty, Advocate.
           For Respondent(s)                      :      None.


                           HON'BLE JUSTICE DR. T. AMARNATH GOUD

                                                      ORDER

02.04.2026

Admit.

Registry is directed to issue notice upon the respondents under Form-IA of Contempt of Courts Act, 1971.

The petitioner shall take steps with the Registry. List this matter on 04.05.2026.

DR. T. AMARNATH GOUD, J

Paritosh

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH 15:22:30 +05'30' Date: 2026.04.06