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Jyotish Chakraborty vs The State Of Tripura & 4 Ors
2026 Latest Caselaw 2199 Tri

Citation : 2026 Latest Caselaw 2199 Tri
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Jyotish Chakraborty vs The State Of Tripura & 4 Ors on 2 April, 2026

          2


                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                             WP(C) No. 39 of 2026
          Jyotish Chakraborty
                                                                               ---- Petitioner(s)

                                                           Versus
          The State of Tripura & 4 Ors.
                                                                             ----Respondent(s)

For Petitioner (s) : Mr. Koomar Chakraborty, Advocate. For Respondent(s) : Mr. Mangal Debbarma, Add. GA.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 02/04/2026

Learned Counsel Mr. Koomar Chakraborty, is present on

behalf of the petitioner.

Learned Addl. GA Mr. Mangal Debbarma, is present on

behalf of the respondents.

Pleadings are complete.

List the matter on 03.07.2026 for hearing.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.02 18:13:07 +05'30' Satabdi

 
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