Unknown vs For The
2026 Latest Caselaw 2161 Tri

Tripura High Court

Unknown vs For The on 1 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                                   HIGH COURT OF TRIPURA
                                                                         AGARTALA
                                                                     CRL.A(J) NO.20 OF 2025

                                                    HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                  HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                            Present:
                                            For the Appellant(s)           : Mr. R. Datta, Advocate.
                                                                             Ms. D. Deb, Advocate.

                                            For the Respondent(s)          : Mr. R. Datta, P.P.

01.04.2026

Order

At the request of the learned counsel appearing for the appellant, list this matter on 08.04.2026.

                                    S. DATTA PURKAYASTHA, J                      DR. T. AMARNATH GOUD, J
   suhanjit

RAJKUMAR      Digitally signed by
              RAJKUMAR SUHANJIT
SUHANJIT      SINGHA

Date: 2026.04.03 16:51:07 SINGHA +05'30'