Sri Ashis Pal vs The State Of Tripura And Ors
2026 Latest Caselaw 2148 Tri

Tripura High Court

Sri Ashis Pal vs The State Of Tripura And Ors on 1 April, 2026

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                                        HIGH COURT OF TRIPURA
                                          _A_G_A_R_T_A_L_A_
                                           WP(C)No.220 of 2025
               Sri Ashis Pal
                                                                              ..........Petitioner(s)


                                                      Versus
               The State of Tripura and Ors.
                                                                            ..........Respondent(s)

For Petitioner(s) : Ms. Ishpa Chakma, Advocate. For Respondent(s) : Mr. Kohinoor N Bhattacharya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 01/04/2026

At the request of counsel for the petitioner, list the matter on

07.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.04.02 JEE 16:51:17 +05'30'

Sabyasachi B