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Prof. Arunoday Saha vs Tripura University (Central ...
2026 Latest Caselaw 2132 Tri

Citation : 2026 Latest Caselaw 2132 Tri
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Prof. Arunoday Saha vs Tripura University (Central ... on 1 April, 2026

                                        Page 1 of 1




                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                  WP(C) No.512 of 2025

 Prof. Arunoday Saha
                                                                ......Petitioner(s).
                                      Versus
 Tripura University (Central University) and others
                                                             ......Respondent(s).

For Petitioner (s) : Mr. Tapash Datta Majumdar, Senior Advocate.

Mr. Dalit Kalai, Advocate.

For Respondent(s) : Mr. Bidyut Majumder, Deputy SGI.

Mr. K. Pal, Advocate.

Mr. Suman Bhattacharjee, Advocate. Dr. Mihirlal Roy, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

01/04/2026

Mr. Tapash Datta Majumdar, learned senior counsel has sought for an adjournment to submit rejoinder. According to learned senior counsel, counter-affidavits are already submitted by all the respondents.

Considered.

Two weeks' time is granted to submit the same.

List this matter after two weeks'.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 16:32:43 +05'30' Date: 2026.04.01

Dinashree

 
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