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M/S Jaypee Projects Limited vs The State Of Tripura & 4 Others
2026 Latest Caselaw 2130 Tri

Citation : 2026 Latest Caselaw 2130 Tri
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

M/S Jaypee Projects Limited vs The State Of Tripura & 4 Others on 1 April, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                              WP(C) No. 409 of 2025

             M/s Jaypee Projects Limited
                                                                                           .........Petitioner(s)
                                         -V E R S U S-
             The State of Tripura & 4 others
                                                                                         .........Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate, Ms. Adwitiya Chakraborty, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R= 01.04.2026 At the request of Mr. Kohinoor Narayan Bhattacharyya,

learned Government Advocate for the respondents, list on 27.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.01 14:17:56 +05'30'

 
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