Sri Asis Debnath vs The State Of Tripura & 3 Ors
2025 Latest Caselaw 1168 Tri

Tripura High Court

Sri Asis Debnath vs The State Of Tripura & 3 Ors on 23 September, 2025

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                          WP(C) 178 OF 2025

   Sri Asis Debnath
                                                                           ..Petitioner
                                                  Vrs.

   The State of Tripura & 3 Ors.
                                                                           ..Respondents

For the petitioner (s) : Mr. P. Roy Barman, Sr. Advocate.

Ms. A. Debbarma, Advocate.

For the respondent(s) : Mr. D. Sarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 23.09.2025

Heard learned counsel of both sides. The Judgment is reserved.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2025.09.24 17:40:31 +05'30'

sanjay