Sri Dipak Majumder vs A. Smt. Sadhana Chakraborty (Sharma) ...
2025 Latest Caselaw 1158 Tri

Tripura High Court

Sri Dipak Majumder vs A. Smt. Sadhana Chakraborty (Sharma) ... on 19 September, 2025

                                       Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                MAC APP No.24 of 2024
          Sri Dipak Majumder
                                                              ---Appellant(s)
                                        Versus

          1.A. Smt. Sadhana Chakraborty (Sharma) and Anr.
                                                      ----Respondent(s)

For Appellant(s) : Mr. Sankar Lodh, Adv. For Respondent(s) : Mr. Shubhajit Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/09/2025 Heard Learned Counsel Mr. S. Lodh appearing for the

appellant.

Also heard Learned Counsel Mr. S. Chakraborty appearing

for the respondent No.2 i.e. the Insurance Company.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.09.19 05:44:26 +05'30' Moumita