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The Branch Manager vs Dipak Majumder And Anr
2025 Latest Caselaw 1156 Tri

Citation : 2025 Latest Caselaw 1156 Tri
Judgement Date : 19 September, 2025

Tripura High Court

The Branch Manager vs Dipak Majumder And Anr on 19 September, 2025

                                        Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                MAC APP No.97 of 2024
          The Branch Manager, Bajaj Allianz General
          Insurance Company Limited
                                                              ---Appellant(s)
                                         Versus

          Dipak Majumder and Anr.
                                                           ----Respondent(s)

For Appellant(s) : Mr. Shubhajit Chakraborty, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

Mr. Samarjit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/09/2025 Heard both the sides.

Hearing is concluded.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.09.19 05:45:08 +05'30' Moumita

 
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