Dr. Amaresh Bhowmik vs Mukta Begam And Anr
2025 Latest Caselaw 1149 Tri

Tripura High Court

Dr. Amaresh Bhowmik vs Mukta Begam And Anr on 18 September, 2025

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                              HIGH COURT OF TRIPURA
                                      AGARTALA
                                Tr.P.(Crl.) No.3 of 2025
          Dr. Amaresh Bhowmik
                                                              ---Petitioner(s)
                                        Versus

          Mukta Begam and Anr.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Bibek Banerjee, Adv.

Ms. Ruma Majumder, Adv. For Respondent(s) : Mr. Raju Datta, P.P. Mr. Sankar Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/09/2025 Heard both the sides.

List this matter on 20.09.2025 for judgment/order.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.09.18 22:11:33 +05'30' Moumita