Sri Sadhan Chandra Dalal vs The State Of Tripura & 4 Ors
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Tripura High Court

Sri Sadhan Chandra Dalal vs The State Of Tripura & 4 Ors on 15 September, 2025

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                          WP(C) No.53 of 2025
      Sri Sadhan Chandra Dalal
                                                                         ---- Petitioner(s)
                                                Versus
      The State of Tripura & 4 Ors.

                                                                       ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General Mr. Pradyumna Gautam, Sr. GA Mr. Debalay Bhattacharya, Sr. Adv. Ms. Rashmi Bhattacharjee, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 15/09/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.09.16 17:53:11 +05'30'