Sri Haripada Das & 3 Ors vs The State Of Tripura & 3 Ors
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Tripura High Court

Sri Haripada Das & 3 Ors vs The State Of Tripura & 3 Ors on 15 September, 2025

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                       WP(C) No.214 of 2025
       Sri Haripada Das & 3 Ors.
                                                                          ---- Petitioner(s)
                                                Versus
       The State of Tripura & 3 Ors.

                                                                         ----Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv.

Mr. Pannalal Debbarma, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. GA [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 15/09/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.09.16 17:53:58 +05'30'