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Smt. Supriya Chakraborty vs Tripura University & 4 Ors
2025 Latest Caselaw 1139 Tri

Citation : 2025 Latest Caselaw 1139 Tri
Judgement Date : 15 September, 2025

Tripura High Court

Smt. Supriya Chakraborty vs Tripura University & 4 Ors on 15 September, 2025

                                                    Page 1 of 1

                       HIGH COURT OF TRIPURA
                             AGARTALA
                           WP(C) No. 588 of 2023

Smt. Supriya Chakraborty

                                                                               ......Petitioner(s)
                                                     VERSUS

Tripura University & 4 Ors.
                                                                           .... Respondent(s).


For Petitioner (s)                            :             Mr. S Lodh, Adv.
For Respondent(s)                             :             Ms. U Singha, Adv.


        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                     ORDER

15.09.2025

Heard Mr. S Lodh, learned counsel appearing for the

petitioner and Ms. U Singha, learned counsel appearing for the

respondents.

Judgment is reserved.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2025.09.16 15:53:04 +05'30'

Satabdi

 
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