Janu Begum And Ors vs Shri Kishore Debbarma And Anr
2025 Latest Caselaw 1135 Tri

Tripura High Court

Janu Begum And Ors vs Shri Kishore Debbarma And Anr on 15 September, 2025

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                    Review Pet. No.25 of 2025

         Janu Begum and Ors.
                                                                      ----Petitioner(s)
                                                         Versus

         Shri Kishore Debbarma and Anr.
                                              [---
                                                        ----Respondent(s)

_________________________________________________________ For Petitioner(s) : Mr. Tapash Datta Majumder, Sr. Adv.

Ms. Budhinika Kaipeng, Adv.

For Respondent(s) : None _________________________________________________________

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 15/09/2025 Learned Senior Counsel, Mr. T. D. Majumder assisted by

Learned Counsel, Ms. B. Kaipeng is present for the petitioners.

This petition is filed under Section 114 read with Order

XLVII Rule 1 of CPC, 1908 for review of the order dated 30.04.2025 in

connection with MAC App.54 of 2024 and the appeal arose out of the

judgment dated 24.08.2023 in T.S.(MAC) No.136 of 2018 delivered by

Learned Member, Motor Accident Claims Tribunal No.2, West Tripura

District, Agartala.

Heard Learned Senior Counsel for the petitioners.

Considered.

Separate application for condonation of delay is also filed.

Necessary order would be passed in the said application.

However, considering the nature of the petition filed it

appears that the petitioners in place of approaching the Learned

Tribunal have directly come before this Court seeking redress. So,

considering all at this stage, this Court is not inclined to enter into the

same rather the petitioners are advised to file their appropriate

application to the concerned Tribunal seeking their grievances for

redress.

This review petition accordingly stands disposed of.

JUDGE Amrita

AMRITA DEB Digitally signed by AMRITA DEB Date: 2025.09.16 14:37:27 +05'30'