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Revision vs Smt. Supriya Acharjee
2025 Latest Caselaw 1121 Tri

Citation : 2025 Latest Caselaw 1121 Tri
Judgement Date : 10 September, 2025

Tripura High Court

Revision vs Smt. Supriya Acharjee on 10 September, 2025

                                                         Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA

                        Crl. Rev. Pet. No.51 of 2025

           Sri Bapi Acherjee,
           S/o Sri Satya Ranjan Acharjee,
           Resident of Meghlipara,
           PO- Meghlipara, P.S: Ranir Bazar,
           District-West Tripura.
                                                                       ......Revision-Petitioner(s)

                                                             VERSUS
          Smt. Supriya Acharjee,
          W/o Sri Bapi Acharjee,
          D/o Sri Dhananjoy Acharjee,
          of Village-North Srirampur, Near Chottakhala Bazar,
          P.O. Siddhi Nagar, P.S- P. R. Bari,
          District: South Tripura, Pin-799157.
                                                          .... Respondent(s).

For Petitioner (s)                                       :      Mr. Nepal Majumder, Adv.
For Respondent(s)                                        :      Mr. Ratan Datta, Adv.


          HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                      JUDGMENT & ORDER (ORAL)

10.09.2025

Heard learned counsel Mr. Nepal Majumder,

appearing for the petitioner and learned counsel Mr. Ratan

Datta, appearing for the respondent.

The revision petition has been filed with a petition for

condoning the delay of 237 days which has been rejected today.

Accordingly, the revision petition is rejected for being time

barred.

Interim application(s), if any, also stands disposed

of.

JUDGE SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2025.09.12 16:21:06 +05'30'

Satabdi

 
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