Sri Partha Sinha vs The State Of Tripura And Another
2025 Latest Caselaw 1110 Tri

Tripura High Court

Sri Partha Sinha vs The State Of Tripura And Another on 9 September, 2025

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                    WP(C) No.275 of 2024

         Sri Partha Sinha
                                                               ----Petitioner(s)
                                                  Versus

         The State of Tripura and Another
                                         [---
                                                        ----Respondent(s)

_________________________________________________________ For Petitioner(s) : Mr. Prahalad Kr. Debnath, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. _________________________________________________________

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 09/09/2025

Heard both the sides.

List this matter on 11.09.2025 for judgment.

                                                                   JUDGE




Amrita



AMRITA DEB          DEB

Date: 2025.09.09 17:09:15 +05'30'