The Deputy Chief Engineer ... vs Sri Haradhan Majumder
2025 Latest Caselaw 1096 Tri

Tripura High Court

The Deputy Chief Engineer ... vs Sri Haradhan Majumder on 4 September, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                       HIGH COURT OF TRIPURA
                             AGARTALA

                 IA No. 02 of 2025 in LA App.40 of 2025

The Deputy Chief Engineer (Contruction-2),
N.F. Railway, Agartala, West Tripura-799003.
                                             ......Appellant-Applicant(s)
                                 versus

1. Sri Haradhan Majumder,
son of Satish Majumder, resident of Manubazar,
P.O. + P.S. Manubazar, Dist.- South Tripura, PIN- 799143.
                                             .....Respondent-Claimant(s)

2. Land Acquisition Collector, South Tripura, Belonia -799155.

                                                 ........Respondent(s)


For Applicant(s)          :   Mr. Bidyut Majumder, Dy. SGI

For Respondent(s)         :   None.

HON'BLE JUSTICE DR. T. AMARNATH GOUD

04.09.2025

Order

[1] Heard Mr. B. Majumder, learned Dy. S.G.I. appearing for

the applicant.

[2] The present application has been filed under order XLI Rule

5 of the Code of Civil Procedure for staying the operation of the

judgment and award dated 01.04.2024 passed in CM.L.A. No. 01 of

2024 by the Land Acquisition Judge, South Tripura, Sabroom, till

disposal of the appeal.

[3] Considering the averments made in the accompanying

affidavit and upon hearing the submissions made at the Bar, this Court

is of the opinion that all the operation of the impugned judgment &

award dated 01.04.2024 passed in CM.L.A. No. 01 of 2024 by the Land

Acquisition Judge, South Tripura, Sabroom, be stayed until further order

and accordingly, the same is ordered.

[4] With the above direction, the interlocutory application

stands allowed and disposed of.

                                                                    JUDGE




    Sabyasachi G.


SABYASACHI          Digitally signed by
                    SABYASACHI GHOSH

GHOSH               Date: 2025.09.04 16:01:17
                    +05'30'