Citation : 2025 Latest Caselaw 1079 Tri
Judgement Date : 4 September, 2025
Page 1 of 3
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.52 of 2022
Mani Kanchan Ghosh
......Petitioner(s).
Vs.
The State of Tripura and others
......Respondent(s).
WP(C) No.53 of 2022 Uttam Kumar Goswami ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.54 of 2022 Ganesh Debbarma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.55 of 2022 Sanat Debbarma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Suken Sarkar ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Sushil Chandra Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Amrit Lal Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Sujit Debnath ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Rita Nath ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Amulya Debbarma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Nandan Chakraborty ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Dulal Majumder ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Lucky Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Uggajoy Mog ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Smt. Tanuja Chakma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Rajib Banik ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Pranjib Sarkar and another ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Sanjib Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Satan Deb ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
For Petitioner (s) : Mr. Purusuttam Roy Barman, Senior Advocate.
Mr. Samarjit Bhattacharjee, Advocate. Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General.
Mr. Pradyumna Gautam, Senior G.A. Mr. Dulal Chandra Saha, Advocate. Mrs. Pinki Chakraborty, Advocate.
HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
_O_R_D_E_R_
04.09.2025
Heard Mr. Purusuttam Roy Barman, learned senior counsel
appearing for the petitioners and Mr. Saktimoy Chakraborty, learned
Advocate General appearing for the respondents-State.
Judgment is reserved.
Digitally signed JUDGE SATABD byDUTTA SATABDI
I DUTTA Date: 2025.09.04 17:44:51 +05'30'
Dinashree
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!