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Petition(S) vs Sri Rijan Sarkar
2025 Latest Caselaw 1070 Tri

Citation : 2025 Latest Caselaw 1070 Tri
Judgement Date : 2 September, 2025

Tripura High Court

Petition(S) vs Sri Rijan Sarkar on 2 September, 2025

                                                Page 1 of 1

                          HIGH COURT OF TRIPURA
                                AGARTALA
                          Crl. Rev. P. No. 37 of 2025

Sri Sudhir Chandra Sarkar & Anr.

                                                                                 ......Petition(s)
                                                 VERSUS

Sri Rijan Sarkar
                                                                             .... Respondent(s).


For Petition (s)                            :            Mr. A K Pal, Adv.
For Respondent(s)                           :            Mr. R Gope, Adv.


        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                  ORDER

02.09.2025

Learned counsel of both sides submits that the

mediation has failed.

No report as yet been received from the coordinator.

List the matter after two weeks along with Crl. Rev.

Pet. No.36/2025. As according to learned counsel of both sides

said revision has arisen from the above said judgment passed by

learned Family Judge as involved in this revision petition.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2025.09.04 12:00:18 +05'30'

Satabdi

 
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