Sri Abhinash Das vs Smt. Swapna Suklabaidya (Das)
2025 Latest Caselaw 1069 Tri

Tripura High Court

Sri Abhinash Das vs Smt. Swapna Suklabaidya (Das) on 2 September, 2025

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                           HIGH COURT OF TRIPURA
                             _A_G_A_R_T_A_L_A_
                              Mat App No.16 of 2025
Sri Abhinash Das
                                                                     ...... Appellant(s)
                                       VERSUS
Smt. Swapna Suklabaidya (Das)
                                                                    ...... Respondent(s)

For Appellant(s) : Mrs. Paromita Dhar, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

02/09/2025 Heard counsel for the appellant.

Judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

DIPESH DEB Digitally signed by DIPESH DEB Date: 2025.09.03 18:16:21 +05'30'