Ms. Kiran Suri vs Mr. S. M Chakraborty
2025 Latest Caselaw 1213 Tri

Tripura High Court

Ms. Kiran Suri vs Mr. S. M Chakraborty on 31 October, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                   HIGH COURT OF TRIPURA
                                        AGARTALA
                                    WP(C) No. 602 of 2025
    For the Petitioner(s)             :       Ms. Kiran Suri, Sr. Advocate.
                                              Mr. Arijit Bhaumik, Advocate.
                                              Ms. S. Sarkar, Advocate.
                                              Ms. I. Chakma, Advocate.
                                              Mr. P. Bhattacharjee, Advocate.
    For the Respondent(s)             :       Mr. S. M Chakraborty, Adv. General.
                                              Mr. D. Sarma, Addl. G.A.

                                          ORDER

31.10.2025

Heard both sides.

Judgment is reserved.

DR. T. AMARNATH GOUD, J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2025.11.04 GHOSH 16:38:25 +05'30'