Md. Abdul Ajij vs The State Of Tripura & Ors
2025 Latest Caselaw 1186 Tri

Tripura High Court

Md. Abdul Ajij vs The State Of Tripura & Ors on 28 October, 2025

      2


                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               Crl.A.No.30 of 2024
      Md. Abdul Ajij
                                                              ---- Appellant(s)
                                         Versus
      The State of Tripura & Ors.
                                                             ----Respondent(s)

For Appellant(s) : Mr. Ratan Datta, Adv. For Respondent(s) : Mr. Raju Datta, P.P, Mr. Rajib Saha, Addl. P.P., Mr. Purusuttam Roy Barman, Sr. Adv, Mr. Samarjit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

28/10/2025

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.10.29 17:47:58 +05'30' Purnita