M/S Sahil Enterprises vs Union Of India & Ors
2025 Latest Caselaw 1415 Tri

Tripura High Court

M/S Sahil Enterprises vs Union Of India & Ors on 27 November, 2025

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA

                                                W.P.(C) No.688 of 2022

                 M/S Sahil Enterprises
                                                                           .........Petitioner (s)
                                                     Versus

                 Union of India & Ors.
                                                                         .........Respondent (s)

For Petitioner (s) : Mr. Prabal Kr. Ghosh, Adv.

Mr. Mukul Singla, Adv.

Mr. Naveen Bindal, Adv.

For Respondent (s) : Mr. Bibhal Nandi Majumder, Sr. Adv.

Mr. Biplabendu Roy, Adv. Mr. Bidyut Majumder, Dy. SGI

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 27.11.2025

Heard both sides.

The judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2025.11.28 10:59:02 +05'30'

Sujay