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The State Of Tripura vs Sri Anand Kumar
2025 Latest Caselaw 1401 Tri

Citation : 2025 Latest Caselaw 1401 Tri
Judgement Date : 25 November, 2025

Tripura High Court

The State Of Tripura vs Sri Anand Kumar on 25 November, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                          HIGH COURT OF TRIPURA
                                                                AGARTALA

                                                        Crl.LP 21 of 2025 in Crl.A.36 of 2025

                    The State of Tripura
                                                                                                    .........Petitioner(s)
                                                                        Versus
                    Sri Anand Kumar
                                                                                                  ......... Respondent(s)

                    For Petitioner(s)                           : Mr. Raju Datta, P.P.

                    For Respondent(s)                           : Mr. Ratan Datta, Advocate.


                                         HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                       ORDER

25.11.2025

This present petition has been filed for granting Special Leave to appeal against the Judgment dated 26.03.2025 passed by the learned Special Judge (NDPS), Khowai, Tripura in case No Special (NDPS) 16 of 2024 whereby the respondent- accused person has been acquitted.

When the case is called, Mr. Raju Datta, learned P.P. appears on behalf of the petitioner. Mr. Ratan Datta, learned counsel appears on behalf of the respondent.

Having heard the submissions made by the respective parties at the Bar

and after going through the averments made in the application, this Court is of the

view that the matter requires further examination. Accordingly, the present criminal

leave petition is hereby granted and the same stands disposed of.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G.

SABYASACHI GHOSH Digitally signed by SABYASACHI GHOSH Date: 2025.11.26 16:50:21 +05'30'

 
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