United India Insurance Co. Ltd vs Smt. Sumita Biswas (Roy) And 3 Ors
2025 Latest Caselaw 1381 Tri

Tripura High Court

United India Insurance Co. Ltd vs Smt. Sumita Biswas (Roy) And 3 Ors on 21 November, 2025

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                             HIGH COURT OF TRIPURA
                                     AGARTALA
                               MAC APP No.32 of 2024
          United India Insurance Co. Ltd.
                                                                ---Appellant(s)
                                         Versus
          Smt. Sumita Biswas (Roy) and 3 Ors.
                                                             ----Respondent(s)

For Appellant(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Saugat Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 21/11/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.11.21 17:03:34 +05'30' Moumita