Sri Sajal Deb vs Sri Raval Hamendra Kumar And Others
2025 Latest Caselaw 1371 Tri

Tripura High Court

Sri Sajal Deb vs Sri Raval Hamendra Kumar And Others on 19 November, 2025

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                      HIGH COURT OF TRIPURA
                         _A_G_A_R_T_A_L_A_
                        Cont.Cas(C)No.92 of 2024


Sri Sajal Deb
                                                           ...... Petitioner(s)
                             VERSUS
Sri Raval Hamendra Kumar and Others
                                                         ...... Respondent(s)

Cont.Cas(C)No.16 of 2025

Ardhendu Sekhar Paul and Others ...... Petitioner(s) VERSUS Sri Raval Hamendra Kumar and Others ...... Respondent(s) Cont.Cas(C)No.17 of 2025

Sri Bhajan Sen and Another ...... Petitioner(s) VERSUS Sri Raval Hamendra Kumar, IAS and Others ...... Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Advocate.

Ms. Kiran Suri, Sr. Advocate. Mr. Samarjit Bhattacharjee, Advocate. Ms. Adwitya Chakraborty, Advocate. For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General.

Mr. Bidyut Sharma, Dy.S.G.I. Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R= 19/11/2025 We are informed that SLPs against the judgment dt. 16.07.2024

in Writ Appeal No.86 of 2023, judgment dt. 16.07.2024 in Writ Appeal

No.81 of 2023 and judgment dt. 16.07.2023 in Writ appeal No.79 of 2023

are listed before the Supreme Court today for hearing.

These contempt cases are adjourned and directed to be listed on

11.12.2025.

                 (S. DATTA PURKAYASTHA, J)                   (M.S. RAMACHANDRA RAO, CJ)




PULAK           Digitally signed
                by PULAK BANIK

BANIK           Date: 2025.11.20
                15:39:17 +05'30'

 Sabyasachi B