Smti Aparna Rudra Paul & Another vs Smti Sipra Das & Another
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Tripura High Court

Smti Aparna Rudra Paul & Another vs Smti Sipra Das & Another on 19 March, 2025

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                          HIGH COURT OF TRIPURA
                                AGARTALA

                                RSA No.29 of 2024

Smti Aparna Rudra Paul & another
                                                            ......Appellant(s)
                                     Versus
Smti Sipra Das & another
                                                          ......Respondent(s)

For Appellant(s) : Mr. Sankar Lodh, Advocate.

Mr. Subham Majumder, Advocate. For Respondent(s) : Mr. D.K. Biswas, Senior Advocate.

Mr. Sudipta Sekhar Debnath, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

19.03.2025

Heard Mr. Sankar Lodh, learned counsel appearing for the

appellants and Mr. Sudipta Sekhar Debnath, learned counsel assisted by

Mr. D.K. Biswas, learned senior counsel appearing for the respondents.

A written note has been submitted by both parties.

Judgment is reserved.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2025.03.19 18:05:34 +05'30' Dinashree