Smt. Alpana Bhattacharjee(Choudhury) ... vs Sri Sankar Choudhury And Anr
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Tripura High Court

Smt. Alpana Bhattacharjee(Choudhury) ... vs Sri Sankar Choudhury And Anr on 10 March, 2025

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                                 RFA No.1 of 2025
          Smt. Alpana Bhattacharjee(Choudhury) and Anr.
                                                               ---Appellant(s)
                                      Versus
          Sri Sankar Choudhury and Anr.
                                                            ----Respondent(s)

For Appellant(s) : Mr. Dipak Deb, Adv. For Respondent(s) : Mr. Samarkit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 10/03/2025 Heard both the sides.

The judgment is reserved.

                                                                 JUDGE





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