Unknown vs For
2025 Latest Caselaw 831 Tri

Tripura High Court

Unknown vs For on 24 June, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                                 Crl.A.(J) 57 of 2023

      For Appellant(s)                              :      Mr. Sankar Lodh, Advocate.
                                                           Mr. Subham Majumder, Advocate.
      For Respondent(s)                             :      Mr. Raju Datta, PP.

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 24.06.2025

Heard learned counsel for the parties.

Judgment is reserved.

B.Palit, J Dr. T. Amarnath Goud, J

Dipak

DIPAK DAS DIPAK DAS Date: 2025.06.27 10:51:03 +05'30'