Sri Santanu Debbarma vs Sri Apurba Roy And Ors
2025 Latest Caselaw 797 Tri

Tripura High Court

Sri Santanu Debbarma vs Sri Apurba Roy And Ors on 18 June, 2025

                       HIGH COURT OF TRIPURA
                              AGARTALA
                      Cont. Cas(C) No.32 of 2025
Sri Santanu Debbarma
                                                           .... Petitioner(s)
                                         Versus
Sri Apurba Roy and Ors.
                                                      .......Respondent(s)

For Petitioner(s)            :     None
For Respondent(s)            :     Mr. Karnajit De, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 18/06/2025

Learned Counsel, Mr. K. De appeared on behalf of the

respondents and submitted that challenging the Judgment and

Order dated 18.12.2024 passed in WP(C) No.739 of 2023 an

appeal has been preferred bearing No. W.A. 54 of 2025, so he

urged for adjourning the matter.

In view of the submission made by Learned Counsel for

the respondents, list the matter on 07.07.2025.

JUDGE

Amrita

AMRITA DEB AMRITA DEB Date: 2025.06.19 15:54:01 +05'30'