Unknown vs For
2025 Latest Caselaw 791 Tri

Tripura High Court

Unknown vs For on 17 June, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                          HIGH COURT OF TRIPURA
                                                                AGARTALA

                                                              WA 120 of 2024

                 For Appellant(s)                            : Mr. Bibhal Nandi Majumder, Sr. Advocate
                                                               Mr. Dhrubajyoti Saha, Advocate

                 For Respondent(s)                           : Mr. Kohinoor N. Bhattacharya, G.A.
                                                               Mr. Samarjit Bhattacharjee, Advocate.
                                                               Ms. Sujata Deb (Gupta), Advocate.
                                                               Mr. Arjun Acharjee, Advocate.
                                                               Ms. Rajasree Purkayastha, Advocate.

                                                   HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                    HON'BLE MR JUSTICE BISWAJIT PALIT

                                                                   ORDER

17.06.2025

Heard learned counsel appearing for the parties.

Judgment is reserved.

Biswajit Palit, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G.

SABYASACHI GHOSH GHOSH Date: 2025.06.30 15:36:14 +05'30'