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National Insurance Company Ltd vs Smt. Sebika Nama (Modak) And 03 Ors
2025 Latest Caselaw 188 Tri

Citation : 2025 Latest Caselaw 188 Tri
Judgement Date : 25 July, 2025

Tripura High Court

National Insurance Company Ltd vs Smt. Sebika Nama (Modak) And 03 Ors on 25 July, 2025

                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                      MAC.APP.No.11 of 2024

                  National Insurance Company Ltd.

                                                                       ---- Appellant(s)
                                                 Versus

                  Smt. Sebika Nama (Modak) and 03 Ors.
                                          [---
                                                                  ----Respondent(s)

______________________________________________________ For Appellant (s) : Mr. Sankar Lodh, Adv. For Respondent(s) : Mr. Rana Gopal Chakraborty, Adv. _________________________________________________________

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 25/07/2025 Learned counsel, Mr. S. Lodh is present for the appellant-

National Insurance Company Ltd. Also heard Mr. R.G. Chakraborty,

Learned counsel is present on behalf of the claimant-respondents.

List the matter on 28.07.2025 for judgment/order.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.07.26 04:20:59 +05'30'

Sabyasachi B

 
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