Sri Haripada Ray vs The State Of Tripura & 2 Ors
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Tripura High Court

Sri Haripada Ray vs The State Of Tripura & 2 Ors on 24 July, 2025

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                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                    WP(C) No.726 of 2024
      Sri Haripada Ray
                                                                    ---- Petitioner(s)
                                             Versus
      The State of Tripura & 2 Ors.

                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv.

Ms. Ishpa Chakma, Adv. For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General Mr. Pradyumna Gautam, Sr. GA Mrs. Pinki Chakraborty, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 24/07/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2025.07.24 16:06:22 +05'30'