Sri Dipayan Das vs The State Of Tripura & Ors
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Tripura High Court

Sri Dipayan Das vs The State Of Tripura & Ors on 21 July, 2025

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                                              HIGH COURT OF TRIPURA
                                                    AGARTALA
                                                WP(C) No.84 of 2025
      Sri Dipayan Das
                                                                          ---- Petitioner(s)
                                                      Versus
      The State of Tripura & Ors.
                                                                         ----Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Adv, Mr. Subham Majumder, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

21/07/2025

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.07.22 15:22:07

-07'00'

Deepshikha