Smt. Prabhabati Rajkumari (Singha) @ vs Smt. Purnima Singha And Ors
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Tripura High Court

Smt. Prabhabati Rajkumari (Singha) @ vs Smt. Purnima Singha And Ors on 4 July, 2025

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                  RSA No.11 of 2024

          Smt. Prabhabati Rajkumari (Singha) @
          Smt. Rajkumari Prabhabati Singha
                                                              ---Appellant(s)
                                         Versus

          Smt. Purnima Singha and Ors.
                                                           ----Respondent(s)

For Appellant(s) : Mr. Saktimoy Chakraborty, Sr. Adv. For Respondent(s) : Ms. Pinki Chakraborty, Adv.

Mr. Dipankar Sharma, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 04/07/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.07.04 06:01:36 +05'30' Moumita