M/S Hindustan Steel Works Construction ... vs Smt. Kalyani Debnath & Ors
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Tripura High Court

M/S Hindustan Steel Works Construction ... vs Smt. Kalyani Debnath & Ors on 21 January, 2025

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                             Commercial Appeal No.03 of 2023

   M/s Hindustan Steel Works Construction Ltd. (HSCL)
                                                            ...... Appellant(s)
                             VERSUS
   Smt. Kalyani Debnath & Ors.
                                                          ...... Respondent(s)

For Appellant(s) : Mr. S.M. Chakraborty, Senior Advocate.

Ms. M. Chakraborty, Advocate.

For Respondent(s) : Mr. Dhrubendu Sekhar Bhattacharya, Advocate.

Mr. A. Sengupta, Advocate.

Mr. K. De, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S.D. PURKAYASTHA

_O_R_D_E_R_

21/01/2025 Heard Mr. S.M. Chakraborty, learned senior counsel assisted by Ms. M.

Chakraborty, learned counsel appearing for the appellant. Also heard Mr.

Dhrubendu Sekhar Bhattacharya, learned counsel and Mr. A. Sengupta, learned

counsel appearing for the respondent No.1.

Arguments completed for both sides.

Judgment is reserved.

List this matter under the heading "for judgment" on 18.02.2025.

(S.D. PURKAYASTHA), J (APARESH KUMAR SINGH), CJ

SATABD Digitally signed by SATABDI DUTTA

I DUTTA Date: 2025.01.22 15:13:53 +05'30' Dinashree