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Sri Subrata Debbarma vs Oil And Natural Gas Corporation Ltd. & ...
2025 Latest Caselaw 334 Tri

Citation : 2025 Latest Caselaw 334 Tri
Judgement Date : 16 January, 2025

Tripura High Court

Sri Subrata Debbarma vs Oil And Natural Gas Corporation Ltd. & ... on 16 January, 2025

                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                  W.P.(C) No.10 of 2023

               Sri Subrata Debbarma
                                                                                       ...... Petitioner(s)
                                                       Versus

               Oil and Natural Gas Corporation Ltd. & Ors.
                                                                                      ...... Respondent(s)

For Petitioner (s) : Mr. P. Roy Barman, Sr. Adv.

Mr. S. Bhattacharjee, Adv. Mr. K. Nath, Adv.

For Respondent(s) : Mr. S. Deb, Sr. Adv.

Mr. A.L. Saha, Adv.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order

16.01.2025

Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the petitioner.

Also heard Mr. S. Deb, learned senior counsel assisted by Mr. A.L. Saha, learned counsel appearing for the respondents.

Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2025.01.17 14:53:17 +05'30'

Sujay

 
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