Sri Bibhishan Ghosh vs The State Of Tripura
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Tripura High Court

Sri Bibhishan Ghosh vs The State Of Tripura on 10 January, 2025

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                                 CRL.A.1 of 2024
          Sri Bibhishan Ghosh
                                                                 ---Appellant(s)
                                         Versus
          The State of Tripura
                                                           ----Respondent(s)

For Appellant(s) : Mr. Ratan Datta, Adv.

Mr. Aditya Baidya, Adv. For Respondent(s) : Mr. Raju Datta, P.P. Mr. R. Saha, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 10/01/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 05:52:25 +05'30' Moumita