Gautam Kumar Saha And 15 Ors vs The State Of Tripura And 3 Ors
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Tripura High Court

Gautam Kumar Saha And 15 Ors vs The State Of Tripura And 3 Ors on 19 February, 2025

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                          HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C)No.637 of 2023
          Gautam Kumar Saha and 15 Ors.
                                                             ---Petitioner(s)
                                        Versus
          The State of Tripura and 3 Ors.
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Koomar Chakraborty, Adv. For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/02/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 00:25:07 +05'30' Moumita