Unknown vs For The
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Tripura High Court

Unknown vs For The on 11 February, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                   HIGH COURT OF TRIPURA
                                                           AGARTALA
                                                        IA NO.01 OF 2024
                                                     IN WA NO.120 OF 2024

                                         HON'BLE MR. JUSTICE T. AMARNATH GOUD
                                          HON'BLE MR. JUSTICE BISWAJIT PALIT

                       Present:
                       For the Applicant(s)                  : Mr. Bibhal Nandi Majumder, Sr. Advocate.
                                                               Mr. D.J. Saha, Advocate.

                       For the Respondent(s)                 : Mr. A Achajree, Advocate.

Mr. Samarjit Bhattacharjee, Advocate. Mr. D. Sharma, Addl. G.A.

11.02.2025

Order

This present application has been filed for condoning a

delay of 267 days in preferring the accompanying writ appeal

challenging the impugned common Judgment and Order passed on

15.12.2023 by the Hon'ble Single Judge in WP(C) No.335/2021 and

WP(C) No.177/2022.

Heard B.N. Majumder, learned Sr. counsel assisted by

Mr. D.J. Saha, learned counsel appearing for the applicants as well

as Mr. A. Acharjee, learned counsel appearing for the respondent

No.1 as Mr. S. Bhattacharjee, learned counsel appearing for

respondents No.5 and 8 as Legal Aid Counsel.

For the reasons stated in affidavit appended to this

present interlocutory application, the same is allowed and thus

disposed of.

                                         B. PALIT, J                T. AMARNATH GOUD, J




  suhanjit

RAJKUMAR     RAJKUMAR SUHANJIT
SUHANJIT     SINGHA
             Date: 2025.02.13 11:08:17
SINGHA       +05'30'