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Smt. Bharati Sarkar vs Tripura Public Service Commission And ...
2025 Latest Caselaw 1498 Tri

Citation : 2025 Latest Caselaw 1498 Tri
Judgement Date : 12 December, 2025

[Cites 0, Cited by 0]

Tripura High Court

Smt. Bharati Sarkar vs Tripura Public Service Commission And ... on 12 December, 2025

       2


                                                 HIGH COURT OF TRIPURA
                                                       AGARTALA
                                                      WP(C) No.575 of 2025

       Smt. Bharati Sarkar
                                                                                 ---- Petitioner(s)
                                     Versus
       Tripura Public Service Commission and others
                                                                               ----Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Adv, Mr. Subham Majumder, Adv. For Respondent(s) : Mr. Somik Dev, Sr. Adv, Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

12/12/2025

Learned Counsel Mr. Sankar Lodh along with Learned

Counsel Mr. Subham Majumder is present on behalf of the

petitioner.

Learned Senior Counsel Mr. Somik Deb assisted by

Learned Counsel Mr. Kundan Pandey is present on behalf of the

respondents.

Heard both the sides.

Judgment is reserved.

JUDGE

SATABDI DUTTA DUTTA Date: 2025.12.15 17:25:47 -08'00' Deepshikha

 
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