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Sbi General Insurance Co. Ltd vs Sri Tajul Islam & Others
2025 Latest Caselaw 1495 Tri

Citation : 2025 Latest Caselaw 1495 Tri
Judgement Date : 12 December, 2025

[Cites 0, Cited by 0]

Tripura High Court

Sbi General Insurance Co. Ltd vs Sri Tajul Islam & Others on 12 December, 2025

                                                      Page 1 of 1




                                     HIGH COURT OF TRIPURA
                                       _A_G_A_R_T_A_L_A_

                                                  CRP No. 85 of 2025

SBI General Insurance Co. Ltd
                                                                          ...... Petitioner(s)

                                                  VERSUS

Sri Tajul Islam & others
                                                                       ...... Respondent(s)

For Petitioner(s) : Mr. Shubhajit Chakraborty, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

12/12/2025 At the request of the counsel for the petitioner, list the mater on

20.02.2026, since the issue raised in this revision petition is already under

consideration in the Supreme Court and the judgment is expected by that

time.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2025.12.12 02:45:19 -08'00'

 
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