Sbi General Insurance Co. Ltd vs Sri Satyajit Barman & Others
2025 Latest Caselaw 1494 Tri

Tripura High Court

Sbi General Insurance Co. Ltd vs Sri Satyajit Barman & Others on 12 December, 2025

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                                   HIGH COURT OF TRIPURA
                                     _A_G_A_R_T_A_L_A_

                                              CRP No. 83 of 2025

SBI General Insurance Co. Ltd
                                                                        ...... Petitioner(s)

                                                  VERSUS

Sri Satyajit Barman & Others
                                                                     ...... Respondent(s)

For Petitioner(s) : Mr. Shubhajit Chakraborty, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

12/12/2025 At the request of the counsel for the petitioner, list the mater on

20.02.2026, since the issue raised in this revision petition is already under

consideration in the Supreme Court and the judgment is expected by that

time.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2025.12.12 02:46:54 -08'00'