Sri Biswaraj Jamatia@Bishnurai And Anr vs .
2025 Latest Caselaw 1466 Tri

Citation : 2025 Latest Caselaw 1466 Tri
Judgement Date : 3 December, 2025

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Tripura High Court

Sri Biswaraj Jamatia@Bishnurai And Anr vs . on 3 December, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                     HIGH COURT OF TRIPURA
                                                            AGARTALA
                                                          IA NO.01 OF 2025
                                                     IN MAC. APP. NO.64 OF 2025

                   Sri Biswaraj Jamatia@Bishnurai and anr.
                   Vs.
                   The Assets Manager, ONGC Tripura Assets and ors.

                                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                   Present:
                   For the Applicant(s)                  : Mr. D. Bhattacharjee, Sr. Advocate.
                                                           Mr. S. Saha, Advocate.
                   For the Respondent(s)                 : Mr. D. Sharma, Addl. G.A.

Mr. P. Ghosh, Advocate.

03.12.2025

Order This present application has been filed against the Judgment and Award dated 19.02.2025 passed in T.S.(MAC) No.140/2021 by the learned Member of Motor Accident Claims Tribunal, Court No.4, West Tripura, Agartala for condoning the delay of 7(seven) days in preferring the connected appeal.

Heard.

For the reasons stated in the affidavit appended to this application, this present interlocutory application stands allowed and the delay stands condoned.

DR. T. AMARNATH GOUD, J

Suhanjit

SABYASACHI Digitally signed by SABYASACHI GHOSH

GHOSH Date: 2025.12.04 16:08:57 +05'30'