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Magma Hdi vs Smt. Susmita Barman (Kar) And Another
2025 Latest Caselaw 976 Tri

Citation : 2025 Latest Caselaw 976 Tri
Judgement Date : 28 August, 2025

Tripura High Court

Magma Hdi vs Smt. Susmita Barman (Kar) And Another on 28 August, 2025

        2


                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                       MAC App. No.8 of 2024

        Magma HDI, General Insurance Company Ltd.
                                                                     ---- Appellant(s)
                                                Versus
        Smt. Susmita Barman (Kar) and another
                                                                    ----Respondent(s)

For Appellant(s) : Mr. Rajib Saha, Adv. For Respondent(s) : Mr. Kishor Kumar Pal, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

28/08/2025

List the matter for judgment on 30.08.2025.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.08.29 16:24:45 -07'00' Deepshikha

 
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