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The Secretary vs Jahur Ali & Others
2025 Latest Caselaw 973 Tri

Citation : 2025 Latest Caselaw 973 Tri
Judgement Date : 27 August, 2025

Tripura High Court

The Secretary vs Jahur Ali & Others on 27 August, 2025

                                                      Page 1 of 1



                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
            IA No.01/2025 in Commercial Appeal No.01 of 2025
                     Commercial Appeal No.01 of 2025
The Secretary, Forest Department & others
                                               .........Applicant/Appellant(s);
                                  Versus
Jahur Ali & others
                                                         .........Respondent(s).

For Applicant/Appellant(s) : Mr. Pradyumna Gautam, Sr. G.A. For Respondent(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate, Mr. Kushal Deb, Advocate, Mr. Suman Bhattacharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 27/08/2025

IA No.01/2025 in Commercial Appeal No.01 of 2025

This application has been filed seeking condonation of delay of 25

days in filing the appeal under the Commercial Courts Act, 2015 challenging

the judgment dated 10.12.2024 in Title Suit (Commercial) 01 of 2020 of the

District Commercial Court, Unakoti District, Kailashahar.

Notice had been issued on this application on 29.07.2025.

Mr. Suman Bhattacharjee, counsel appearing for respondent No.1

and Mr. Bibhal Nandi Majumder, counsel appearing for respondents No.2 to 5

state that they have no objection to the condonation of delay in filing the

appeal.

Therefore, this application is allowed.

Commercial Appeal No.01 of 2025

List it for admission on 03.09.2025.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2025.08.28 13:20:04 +05'30'

 
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