Juled Hossen And Ors vs Mr.Raval Hamendra Kumar And Ors
2025 Latest Caselaw 714 Tri

Tripura High Court

Juled Hossen And Ors vs Mr.Raval Hamendra Kumar And Ors on 20 August, 2025

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                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                 Cont. Cas(C) No.33 of 2025

                         Juled Hossen and Ors.
                                                                                   ....Petitioner(s)
                                                             Versus

                         Mr.Raval Hamendra Kumar and Ors.
                                                                                 ....Respondent(s)

                         For Petitioner(s)              :     Mr. Ramprasad Gope, Advocate.
                                                              Ms. S. Deb(Gupta), Advocate.

                         For Respondent(s)              :     Mr. Dipankar Sharma, Addl.GA

                                                               BEFORE
                                         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                ORDER

20.08.2025

Heard Ld. Counsel of both sides.

Ld.Addl.GA Mr. Dipankar Sharma submits that the petition

for condonation of delay has been heard today by the Division

Bench in respect of the appeal submitted challenging the related

judgment of this Court.

Considered.

List the matter after 4 weeks.

JUDGE

Saikat Sarma RUDRADEEP Digitally signed by RUDRADEEP BANERJEE

BANERJEE Date: 2025.08.20 18:56:09 +05'30'