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Sri Chittaranjan Shil vs Sri Santosh Sengupta & Ors
2025 Latest Caselaw 490 Tri

Citation : 2025 Latest Caselaw 490 Tri
Judgement Date : 14 August, 2025

Tripura High Court

Sri Chittaranjan Shil vs Sri Santosh Sengupta & Ors on 14 August, 2025

                 2

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                  RSA No.13 of 2023

                 Sri Chittaranjan Shil
                                                                              ---- Appellant(s)
                                                        Versus
                 Sri Santosh Sengupta & Ors.
                                                                            ----Respondent(s)

For Appellant(s) : Mr. Debalay Bhattacharya, Sr. Adv Ms. Rashmi Bhattacharjee, Adv.

For Respondent(s) : Mr. Saktimoy Chakraborty, Sr. Adv.

Mrs. Pinki Chakraborty, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

14/08/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.08.14 15:14:31 +05'30'

 
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